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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(2) in U.P. Jagadguru Rambhadracharya Handicapped University Act, 2001

(2)The expression "Physically handicapped" shall have the meaning assigned to it in the Uttar Pradesh Public Services (Reservation for Physically Handicapped, Dependents of Freedom Fighters and Ex-Servicemen) Act, 1993, as amended from time to time.