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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(g) in The Merchant Shipping (Fire Appliances) Rules, 1969

(g)"machinery spaces" includes all spaces used for propelling, auxiliary, or refrigerating machinery, boilers, pumps, workshops, generators, ventilation and air-conditioning machinery, oil tilling station and similar spaces and trunk ways to such spaces;