Allahabad High Court
Commissioner Of Income Tax-I Lucknow vs U.P.State Mineral Development ... on 16 July, 2010
Bench: Devi Prasad Singh, Yogesh Chandra Gupta
Court No. - 27 Case :- INCOME TAX APPEAL No. - 41 of 2007 Petitioner :- Commissioner Of Income Tax-I Lucknow Respondent :- U.P.State Mineral Development Corporation Ltd. Lucknow Petitioner Counsel :- D.D.Chopra Hon'ble Devi Prasad Singh,J.
Hon'ble Yogesh Chandra Gupta,J. Sri D. D. Chopra learned counsel is on sanctioned leave. List in the week commencing 26.7.2010. Order Date :- 16.7.2010 Rajneesh)