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Allahabad High Court

Commissioner Of Income Tax-I Lucknow vs U.P.State Mineral Development ... on 16 July, 2010

Bench: Devi Prasad Singh, Yogesh Chandra Gupta

Court No. - 27
Case :- INCOME TAX APPEAL No. - 41 of 2007
Petitioner :- Commissioner Of Income Tax-I Lucknow

Respondent :- U.P.State Mineral Development Corporation Ltd. Lucknow
Petitioner Counsel :- D.D.Chopra

Hon'ble Devi Prasad Singh,J.

Hon'ble Yogesh Chandra Gupta,J. Sri D. D. Chopra learned counsel is on sanctioned leave. List in the week commencing 26.7.2010. Order Date :- 16.7.2010 Rajneesh)