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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of West Bengal - Subsection

Section 11(2)(b) in Purba Medinipur University Act, 2017

(b)The Chancellor may. notwithstanding the expiration of the tarn of the office of the Vice-Chancellor or his attaining the age of sixty-five years. allow him to continue in office till a successor assumes office, provided that be shall not continue as such for any period exceeding six months.