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Calcutta High Court

C.I.T.Wb-Ii Cal vs Duncon Bros & Co.Ltd on 8 April, 2014

Author: Arun Mishra

Bench: Arun Mishra

                           IN THE HIGH COURT AT CALCUTTA
                         SPECIAL JURISDICTION (INCOME TAX)
                                   ORIGINAL SIDE

                                  ITA 432 OF 2000
                                  C.I.T.WB-II CAL.

                                       Versus

                                DUNCON BROS & CO.LTD.


      BEFORE:

      The Hon'ble CHIEF JUSTICE ARUN MISHRA

      The Hon'ble JUSTICE JOYMALYA BAGCHI

      Date : 8th April, 2014.

                                              Mr.A.K.Dey, Advocate
                                                           .for Respondent

The Court :- It is reported by the department that the matter is pending and no order has been passed in this matter. Today no one appears for the applicant to prosecute with the application.

Consequently, the application is dismissed for non prosecution.

(JOYMALYA BAGCHI, J.) (ARUN MISHRA, C.J.) GH.

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