Calcutta High Court
C.I.T.Wb-Ii Cal vs Duncon Bros & Co.Ltd on 8 April, 2014
Author: Arun Mishra
Bench: Arun Mishra
IN THE HIGH COURT AT CALCUTTA
SPECIAL JURISDICTION (INCOME TAX)
ORIGINAL SIDE
ITA 432 OF 2000
C.I.T.WB-II CAL.
Versus
DUNCON BROS & CO.LTD.
BEFORE:
The Hon'ble CHIEF JUSTICE ARUN MISHRA
The Hon'ble JUSTICE JOYMALYA BAGCHI
Date : 8th April, 2014.
Mr.A.K.Dey, Advocate
.for Respondent
The Court :- It is reported by the department that the matter is pending and no order has been passed in this matter. Today no one appears for the applicant to prosecute with the application.
Consequently, the application is dismissed for non prosecution.
(JOYMALYA BAGCHI, J.) (ARUN MISHRA, C.J.) GH.
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