Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 74] [Entire Act] State of Chattisgarh - Subsection Section 74(4) in Chhattisgarh Minor Mineral Rules, 2015 (4)Awards under these rules cannot be claimed as a matter of right. No appeal lies to any authority on any award made by the Competent Authority under these rules.
