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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Kerala - Subsection

Section 7(1)(b) in Kerala Land Conservancy Act, 1957

(b)in the case of a continuing contravention such additional fine not exceeding two hundred rupees for every day during which such contravention continues after fine has been imposed for the first such contravention as may be imposed by the Collector: