Supreme Court - Daily Orders
Jumbo Paper Products vs Hansraj Agrofresh Private Limited on 1 April, 2022
Bench: Vineet Saran, J.K. Maheshwari
ITEM NO.2 Court 9 (Video Conferencing) SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s).7032/2021
JUMBO PAPER PRODUCTS Appellant(s)
VERSUS
HANSRAJ AGROFRESH PRIVATE LIMITED Respondent(s)
(IA No.19210/2022 - APPLICATION FOR PERMISSION, IA No.1654/2022 -
INTERVENTION APPLICATION, IA No.166823/2021 - PERMISSION TO FILE
ADDITIONAL DOCUMENTS/FACTS/ANNEXURES, IA No.153063/2021 - STAY
APPLICATION)
Date : 01-04-2022 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE VINEET SARAN
HON'BLE MR. JUSTICE J.K. MAHESHWARI
For Appellant(s) Mr. Aman Lekhi, Sr. Adv.
Mr. Gulshan Kr Sachdev, Adv.
MS. Charu Sachdev, Adv.
Mr. Ritwiz Rishabh, Adv.
Mr. Trilok Nath Saxena, Adv.
Mr. Prashant Agarwal, Adv.
Mr. Asit Shankar, Adv.
Ms. Kajal Rani, Adv.
Mr. Jeetendra Kumar, Adv.
Mr. Surendra Singh Rana, Adv.
Mr. Bharat J. Joshi, Adv.
Mr. Anbarasan Nathar Paul, Adv.
Mr. Ikshit Singhal, Adv.
Mr. Vipin Kumar Saxena, Adv.
Mr. Maneesh Saxena, Adv.
Ms. Sujata K. Muni, Adv.
Mr. Kunwar Siddharth Singh, Adv.
Mr. Mukesh Kumar Singh, Adv.
Mr. Amit, Adv.
For M/S. Mukesh Kumar Singh And Co., AOR
For Respondent(s) Mr. Ramachadran Madan, Adv.
Ms. Garima Bajaj, AOR
Mr. Nikhil Bamal, Adv.
Signature Not Verified
Digitally signed by
ARJUN BISHT
Date: 2022.04.01
Mr. Santhosh Krishnan, Adv.
16:32:39 IST
Reason: Mr. Rohit Kumar Singh, AOR
Mr. Pawan Bhushan, Adv.
Ms. Ujwala Uppaluri, Adv.
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UPON hearing the counsel the Court made the following
O R D E R
Issue notice on the applications for intervention, stay as well as on appeal, returnable in six weeks.
(ARJUN BISHT) (PRADEEP KUMAR)
COURT MASTER (SH) BRANCH OFFICER
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