Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2]

Supreme Court - Daily Orders

Jumbo Paper Products vs Hansraj Agrofresh Private Limited on 1 April, 2022

Bench: Vineet Saran, J.K. Maheshwari

     ITEM NO.2                Court 9 (Video Conferencing)           SECTION XVII

                               S U P R E M E C O U R T O F     I N D I A
                                       RECORD OF PROCEEDINGS

     Civil Appeal No(s).7032/2021

     JUMBO PAPER PRODUCTS                                           Appellant(s)

                                                 VERSUS

     HANSRAJ AGROFRESH PRIVATE LIMITED                              Respondent(s)

     (IA No.19210/2022 - APPLICATION FOR PERMISSION, IA No.1654/2022 -
     INTERVENTION APPLICATION, IA No.166823/2021 - PERMISSION TO FILE
     ADDITIONAL DOCUMENTS/FACTS/ANNEXURES, IA No.153063/2021 - STAY
     APPLICATION)

     Date : 01-04-2022 This matter was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE VINEET SARAN
                         HON'BLE MR. JUSTICE J.K. MAHESHWARI

     For Appellant(s)              Mr.   Aman Lekhi, Sr. Adv.
                                   Mr.   Gulshan Kr Sachdev, Adv.
                                   MS.   Charu Sachdev, Adv.
                                   Mr.   Ritwiz Rishabh, Adv.
                                   Mr.   Trilok Nath Saxena, Adv.
                                   Mr.   Prashant Agarwal, Adv.
                                   Mr.   Asit Shankar, Adv.
                                   Ms.   Kajal Rani, Adv.
                                   Mr.   Jeetendra Kumar, Adv.
                                   Mr.   Surendra Singh Rana, Adv.
                                   Mr.   Bharat J. Joshi, Adv.
                                   Mr.   Anbarasan Nathar Paul, Adv.
                                   Mr.   Ikshit Singhal, Adv.
                                   Mr.   Vipin Kumar Saxena, Adv.
                                   Mr.   Maneesh Saxena, Adv.
                                   Ms.   Sujata K. Muni, Adv.
                                   Mr.   Kunwar Siddharth Singh, Adv.
                                   Mr.   Mukesh Kumar Singh, Adv.
                                   Mr.   Amit, Adv.
                                   For   M/S. Mukesh Kumar Singh And Co., AOR

     For Respondent(s)             Mr. Ramachadran Madan, Adv.
                                   Ms. Garima Bajaj, AOR
                                   Mr. Nikhil Bamal, Adv.
Signature Not Verified

Digitally signed by
ARJUN BISHT
Date: 2022.04.01
                                   Mr.   Santhosh Krishnan, Adv.
16:32:39 IST
Reason:                            Mr.   Rohit Kumar Singh, AOR
                                   Mr.   Pawan Bhushan, Adv.
                                   Ms.   Ujwala Uppaluri, Adv.

                                                  1
          UPON hearing the counsel the Court made the following
                             O R D E R

Issue notice on the applications for intervention, stay as well as on appeal, returnable in six weeks.

(ARJUN BISHT)                                  (PRADEEP KUMAR)
COURT MASTER (SH)                               BRANCH OFFICER




                                 2