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[Cites 0, Cited by 0] [Section 55(1)] [Section 55] [Entire Act]

State of Gujarat - Subsection

Section 55(1)(a) in Saurashtra Gharkhed, Tenancy Settlement And Agricultural lands Ordinance, 1949

(a)the land is not situated within the urban agglomeration as defined in clause (n) of section 2 of the Urban Land (Ceiling and Regulation) Act, 1976 (33 of 1976).