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[Cites 0, Cited by 0] [Section 366] [Entire Act]

State of Jharkhand - Subsection

Section 366(4) in Bihar Education Code, 1961

(4)Holders of middle or primary scholarships, who may be admitted within one month of the receipt of their scholarships orders.Note. - This article applies also to all recognised high and middle schools except that, with the sanction of the District Education Officer the date may be extended in case of schools which re-opens on a date later than that on which Government Higher Secondary/Multi-purpose Schools generally re-open.(D. P. I.'s letter no. 6759, dated the 7th July 1932; and no. 994, dated the 8th February 1934.)