Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 29] [Entire Act]

Union of India - Subsection

Section 29(5) in First Statutes of the National Institute of Design, Ahmedabad

(5)The Discipline Leads shall exercise such administrative and financial powers as may be delegated to him under the Delegation of Administrative and Financial Powers by the Governing Council.