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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Kerala - Subsection

Section 26(4) in Kerala Forest (Regulation of Sawmills and Other Wood-based Industrial Units) Rules, 2012

(4)The advisory Committee may consider the reports on studies conducted on the subject by reputed research institutions, or other Organisations while determining the availability of wood in the state.