The Collector may, after due notice to the parties, by order in writing, transfer any suit from any Mamlatdar’s Court in his district to any other Mamlatdar’s Court in his district, and the Mamlatdar’s Court to which the suit is so transferred shall thereupon exercise jurisdiction in such suit ; but any order issued to village-officers under section 21 shall be issued by the Mamlatdar to whom such village-officers are subordinate.
