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State of Punjab - Section

Section 671 in Punjab Jail Manual, 1996

671. Notice of intended despatch to be sent to police.

- Notice of the intended transfer of prisoners or the production of prisoners before a court shall be given in writing to the Police authorities at least 24 hours before the guard is required. Earlier intimation should be given whenever possible. Requisitions for a Police guard should state the number and class of prisoners to be guarded, whether European or Indian, male or female, and whether there are any violent or dangerous characters amongst them.Note. - Dacoits and prisoners sentenced to transportation for life and long terms of imprisonment should be classified as dangerous prisoners for the purpose of this paragraph.