Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 93A] [Entire Act] State of Bihar - Subsection Section 93A(2) in Rules Framed by Board of Revenue under section 90 (2)The licence for the wholesale sale of such preparations shall be granted by the Collector of the district on such fee as may be prescribed from time to time.
