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Bombay High Court

Vikas Balwant Alase And Ors vs Union Of India Thr. Secretary And Ors on 4 March, 2022

Author: M. S. Karnik

Bench: Dipankar Datta, M. S. Karnik

                                                                       908-aswp2663-2021 MSEDCL group


                              AGK


                                    IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                           CIVIL APPELLATE JURISDICTION

                                          WRIT PETITION NO. 2663 OF 2021

                              Vikas Balwant Alase & Ors.                    ...Petitioner
                                   V/s.
                              Union of India through Secretary & Ors.       ...Respondents

                                                     WITH
                                      INTERIM APPLICATION NO. 1411 OF 2021
                                                      IN
                                         WRIT PETITION NO. 2663 OF 2021

                              Pranita D/o. Anilrao Ranaware & Ors.          ...Applicants
                                    V/s.
                              Vikas Balwant Alase & Ors.                    ...Respondents

                                                     WITH
                                      INTERIM APPLICATION NO. 1412 OF 2021
                                                      IN
                                         WRIT PETITION NO. 2663 OF 2021

                              Vikas Balwant Alase & Ors.                    ...Applicants
                                   V/s.
                              Union of India through Secretary
                              Department of Social Justice &
                              Empowerment & Ors.                            ...Respondents

                                                     WITH
                                      INTERIM APPLICATION NO. 2162 OF 2021
                                                      IN
                                         WRIT PETITION NO. 2663 OF 2021

           Digitally signed
           by ATUL
           GANESH
                              Yuvraj Ganesh Shelke & Ors.                   ...Applicants
ATUL       KULKARNI
GANESH     Date:                   V/s.
KULKARNI   2022.03.04
           17:31:07
           +0530              Union of India through Secretary & Ors.       ...Respondents




                                                        Page 1 of 10
                                            908-aswp2663-2021 MSEDCL group


                      WITH
       INTERIM APPLICATION NO. 1413 OF 2021
                       IN
          WRIT PETITION NO. 2663 OF 2021

Chandraprakash Shyamsunder Patil & Ors. ...Applicants
     V/s.
Vikas Balwant Alase & Ors.              ...Respondents

                      WITH
       INTERIM APPLICATION NO. 1477 OF 2021
                       IN
          WRIT PETITION NO. 2663 OF 2021

Maharashtra State Electricity
Distribution Co. Ltd                            ...Applicant
      V/s.
Vikas Balwant Alase & Anr.                      ...Respondents

                      WITH
       INTERIM APPLICATION NO. 1478 OF 2021
                       IN
          WRIT PETITION NO. 2663 OF 2021

Kailas Suresh Tambade & Ors.                    ...Applicants
      V/s.
Vikas Balwant Alase & Ors.                      ...Respondents

                       WITH
          WRIT PETITION (ST) NO. 59 OF 2021

Avinash Popat Ghadge                            ...Petitioner
     V/s.
The State of Maharashtra,
through its Secretary                           ...Respondent

                       WITH
           WRIT PETITION NO. 1054 OF 2021




                            Page 2 of 10
                                          908-aswp2663-2021 MSEDCL group


Rahul Basavanappa Wale & Ors.                 ...Petitioners
      V/s.
The Maharashtra State Electricity
Distribution Co. Ltd. & Anr.                  ...Respondents

                       WITH
         WRIT PETITION (ST) NO. 7549 OF 2021

Rohit Yashwant Patil & Ors.                          ...Petitioners
     V/s.
Union of India through Secretary & Ors.       ...Respondents

                       WITH
           WRIT PETITION NO. 4059 OF 2021

Dipak Tamaji Shevatkar & Ors.                 ...Petitioners
     V/s.
Union of India & Ors.                         ...Respondents

                       WITH
        WRIT PETITION (ST) NO. 13088 OF 2021

Kulkarni Vaibhav Vijaykumar & Ors.            ...Petitioners
     V/s.
Union of India through Secretary & Ors.       ...Respondents

                       WITH
           WRIT PETITION NO. 4060 OF 2021

Chille Vinod Madhav & Ors.                    ...Petitioners
      V/s.
Union of India through Secretary & Ors.       ...Respondent

                       WITH
        WRIT PETITION (ST) NO. 97609 OF 2020

Parmeshwar S/o. Gangadhar Jadhav              ...Petitioner
     V/s.
The State of Maharashtra & Anr.               ...Respondents



                          Page 3 of 10
                                           908-aswp2663-2021 MSEDCL group




                       WITH
        WRIT PETITION (ST) NO. 97757 OF 2020

Kailas Suresh Tambade & Anr.                   ...Petitioners
      V/s.
The State of Maharashtra & Anr.                ...Respondents

                       WITH
        WRIT PETITION (ST) NO. 98066 OF 2020

Hanumant Babanrao Taware                       ...Petitioner
     V/s.
The State of Maharashtra,
through its Secretary & Anr.                   ...Respondents

                       WITH
        WRIT PETITION (ST) NO. 98300 OF 2020

Nitin Balasaheb Mhaske & Ors.                  ...Petitioners
      V/s.
The State of Maharashtra, through
its Secretary, Ministry of Energy & Anr.       ...Respondents

                      WITH
     INTERIM APPLICATION (ST) NO. 1009 OF 2021
                        IN
        WRIT PETITION (L) NO. 98300 OF 2020

Syed Masarrat Quadri Syed Maqsood Quadri...Applicant
      V/s.
Nitin Balasaheb Mhaske & Ors.          ...Respondents

                       WITH
        WRIT PETITION (ST) NO. 98309 OF 2020

Praful Tanaji Ingole                           ...Petitioner
      V/s.
The State of Maharashtra, through



                           Page 4 of 10
                                           908-aswp2663-2021 MSEDCL group


its Secretary, Ministry of Energy & Anr.       ...Respondents

                        WITH
            WRIT PETITION NO. 3688 OF 2020

Mangesh S/o. Prakash Garud                     ...Petitioner
      V/s.
The State of Maharashtra, through
its Secretary, Ministry of Energy              ...Respondent

                        WITH
            WRIT PETITION NO. 3689 OF 2020

Gunwani S/o. Vasant Shinde                     ...Petitioner
      V/s.
The State of Maharashtra, through
its Secretary, Energy Department               ...Respondent

                        WITH
            WRIT PETITION NO. 3690 OF 2020

Manoj Prabhakar Chavan                         ...Petitioner
     V/s.
The State of Maharashtra & Anr.                ...Respondents

                        WITH
            WRIT PETITION NO. 3691 OF 2020

Ravindra S/o. Bajirao Aljankar                 ...Petitioner
     V/s.
The State of Maharashtra & Anr.                ...Respondents

                        WITH
            WRIT PETITION NO. 3692 OF 2020

Omkar S/o. Digambarrao Bochre                  ...Petitioner
     V/s.
The State of Maharashtra & Anr.                ...Respondents




                           Page 5 of 10
                                          908-aswp2663-2021 MSEDCL group


                       WITH
           WRIT PETITION NO. 3693 OF 2020

Pradip S.o. Dnyanoba Zate                     ...Petitioner
     V/s.
The State of Maharashtra & Anr.               ...Respondents

                       WITH
           WRIT PETITION NO. 3694 OF 2020

Sonaji S/o. Dnyaneshwar Jadhav                ...Petitioner
     V/s.
The State of Maharashtra & Anr.               ...Respondents

                       WITH
           WRIT PETITION NO. 3695 OF 2020

Avinash S/o. Dattatray Awad                   ...Petitioner
     V/s.
The State of Maharashtra & Anr.               ...Respondents

                      WITH
       INTERIM APPLICATION NO. 3565 OF 2021
                       IN
          WRIT PETITION NO. 3695 OF 2021

Santosh s/o. Vasantrao Padamwar               ...Applicant
     V/s.
Avinash S/o. Dattatraya Awad                  ...Respondent

                       WITH
           WRIT PETITION NO. 3696 OF 2020

Abhijeet S/o. Balaji Khadke                   ...Petitioner
     V/s.
The State of Maharashtra & Anr.               ...Respondents

                       WITH
           WRIT PETITION NO. 3697 OF 2020



                          Page 6 of 10
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Vikas S.o. Bhimrav Kale                       ...Petitioner
     V/s.
The State of Maharashtra & Anr.               ...Respondents

                       WITH
           WRIT PETITION NO. 3698 OF 2020

Rohit S/o. Sagar Kadam                        ...Petitioner
     V/s.
The State of Maharashtra & Anr.               ...Respondents

                       WITH
           WRIT PETITION NO. 3699 OF 2020

Gajanan S/o. Vikram Kadam                     ...Petitioner
     V/s.
The State of Maharashtra & Anr.               ...Respondents

                       WITH
           WRIT PETITION NO. 3700 OF 2020

Chandraprakash S/o. Shyamsunder Patil         ...Petitioner
     V/s.
The State of Maharashtra & Anr.               ...Respondents

                       WITH
           WRIT PETITION NO. 3701 OF 2020

Purushottam S/o. Kamalakar Shinde             ...Petitioner
     V/s.
The State of Maharashtra & Anr.               ...Respondents

                       WITH
           WRIT PETITION NO. 3702 OF 2020

Govind S/o. Dnyanoba Khatal                   ...Petitioner
     V/s.
The State of Maharashtra & Anr.               ...Respondents




                          Page 7 of 10
                                                 908-aswp2663-2021 MSEDCL group




                       WITH
           WRIT PETITION NO. 3703 OF 2020

Ram S/o. Sheshrao Kolhe                                ...Petitioner
     V/s.
The State of Maharashtra & Ors.                        ...Respondents

                       WITH
           WRIT PETITION NO. 3704 OF 2020

Parmeshwar S/o. Sanjay Bhalke                          ...Petitioner
     V/s.
The State of Maharashtra                               ...Respondent

                       WITH
           WRIT PETITION NO. 8099 OF 2021

Gopal Nagnath Pardeshi & Ors.                          ...Petitioners
     V/s.
The State of Maharashtra & Anr.                        ...Respondents

                      WITH
       INTERIM APPLICATION NO. 3588 OF 2021

Rohit S/o. Yashwant Patil & Ors.                       ...Applicants
     V/s.
Ram S/o. Sheshrao Kolhe & Ors.                         ...Respondents

                      WITH
       INTERIM APPLICATION NO. 3658 OF 2021

Amol Ram Kate                                          ...Applicant
     V/s.
Union of India, through its Secretary                  ...Respondent



                   *     *       *          *      *




                             Page 8 of 10
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Mr. Rajendra Deshmukh, Senior Advocate with Mr. Sayyed
Tauseef, & Mr. Hassan Khan for petitioner in WP/2663/2021,
WPST/7549/2021, WP/4059/2021, WPST/13088/2021 &
WP/4060/2021.

Mr. Vinod Sangvikar with Mr. Yogesh Morbale for petitioner in
WPST/59/2021, WPST/97757/2020, WPST/98066/2020,
WPST/98300/2020, & WPST/98309/2020.

Mr. Vishal Hegde, with Mr. Akshay Naik i/by Vishal Kadam for
petitioner in WP/3690/2020, WP/3691/2020, WP/3692/2020,
WP/3696/2020, WP/3697/2020, WP/3699/2020,
WP/3700/2020, WP/3701/2020, WP/3702/2020 & Applicant in
IA/1413/2021 in WP/2663/2021.

Mr. Amol Chalak for petitioner in WP/3688/2020,
WP/3695/2020, WP/3704/2020, WP/3694/2020 &
WP/3693/2020.

Mr. V.A. Thorat, Senior Advocate (Special Counsel), with Mr.
Mihir Desai, Senior Advocate (Special Counsel), Mr. P.P.
Kakade, Government Pleader & Ms. R.A. Salunkhe, AGP for
State.

Mr. Anil Sakhare, Senior Advocate with Mr. Kiran Gandhi i/by
Little & Co. for respondent no. 5 in WP/2663/2021.

Mr. Kiran Gandhi i/by Little & Co. for respondent no. 1 in
WP/1054/2021 & for respondent no. 2 in WPST/59/2021,
WPST/97609/2021, WPST/97753/2020, WPST/98066/2020,
WPST/98300/2020, WPST/98309/2020, & for respondent no.
5 in WP/2663/2021, & for respondent nos. 5 & 6 in
WPST/7549/2021.

Mr. Neel Helekar with Mr. P. Khosla for respondent no. 1/Union
of India in WP/2663/2021.

Mr. Omkar Kulkarni for applicant in IA/2162/2021 in
WP/2663/2021.

Mr. Dashrath Dube with Mr. Rupesh Dubey for respondent/
Union of India in WP/7549/2021.




                           Page 9 of 10
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                      CORAM: DIPANKAR DATTA, CJ &
                             M. S. KARNIK, J.

DATE: MARCH 4, 2022 P.C.:

Stand over to 22nd March 2022.
(M. S. KARNIK, J.) (CHIEF JUSTICE) Page 10 of 10