Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(2)(xiii) in The Chennai Metropolitan Water Supply and Sewerage Act, 1978

(xiii)to borrow money, issue debentures and manage its funds, including the power to mortgage, hypothecate, or pledge any of its assets;