Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 25] [Section 15(1)] [Section 15] [Entire Act] Union of India - Subsection Section 15(1)(a) in The Contempt Of Courts Act, 1971 (a)the Advocate-General, or