Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 20 in Madhya Pradesh Private Security Agencies Rules, 2012 20. Are you a citizen of India? Yes/No If yes, whether by Descent/Registration /Naturalisation (Please tick the correct option)
