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State of Himachal Pradesh - Section

Section 16 in The Himachal Pradesh Poisons (Possession and Sale) Rules, 2014

16. Poisons sold to be securely packed and labelled.

- When any poison is sold, it shall be securely packed in a closed receptacle or container (according to the quantity); and every such receptacle or packet shall be labelled by the licensee with a red label bearing in English and in local language giving the name of the poison and the name and address of the licensee. The universal warning symbols shall also be displayed on the receptacle.