Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act] State of Tamilnadu - Subsection Section 3(3)(f) in Tamil Nadu Bovine Breeding Act, 2019 (f)collect and maintain, information and statistical data with regard to activities of AI service providers, AI training institutes and the AI technicians;