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State of Telangana - Section

Section 18 in Potti Sreeramulu Telugu University Act, 1985

18. Planning and Monitoring Board.

(1)The Planning and Monitoring Board shall be the principal Planning Body of the University and also be responsible for monitoring the development of the University on the lines indicated in the objects of the University.
(2)The Constitution of the Planning and Monitoring Board and its powers and functions shall be such as may be prescribed by the Statutes.