Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 191(3)] [Section 191] [Entire Act] State of Tamilnadu - Subsection Section 191(3)(k) in Tamil Nadu District Municipalities Act, 1920 (k)restrictions on the use of inflammable materials in building; and