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[Cites 0, Cited by 0] [Section 141] [Entire Act]

State of West Bengal - Subsection

Section 141(e) in Police Regulations, Calcutta, 1968

(e)Despatch of prisoners to Divisional and Central lock-ups. - Officers-in-charge shall inform the Telephone Sergeant at Headquarters before 8 p.m. of the number of prisoners required to be removed to the Divisional and Central lock-ups.