Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Jharkhand - Section

Section 947 in Bihar Education Code, 1961

947. Alterations may be made in indents by the Director.

- The Director of Public Instruction may make any alterations and reductions in the indents of the officers subordinate to him which appear to him to be not justified.Note. - Other detailed rules regarding the submission of indents for stationery will be found in the Bihar Stationery Manual.
(D)Reports and returns