Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of Bihar - Subsection Section 18(4) in Bihar Sports (Registration, Recognition and Regulation of Associations) Act, 2013 (4)Anyone contesting election shall must possess the qualifications prescribed in Schedule B of this Act.Chapter - IV Settlement of Disputes
