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[Cites 0, Cited by 0] [Section 239] [Entire Act]

State of Goa - Subsection

Section 239(3) in Goa Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

(3)The working day of a building worker employed in building or other construction work shall be so arranged that inclusive of the intervals of rest, if any, shall not spread over more than twelve hours on any day.