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State of Odisha - Section

Section 6 in The Orissa Seaward Artillery Practice Rules, 1967

6.

Where any area is declared to be a danger zone under Sub-section (2) of Section 4 the Officer Commanding shall put up prominent danger signals on all sides of the area wherever possible and shall give written warning in English and in the language used in such locality prohibiting the entry into the area during the time when the discharge of the lethal missiles is taking place or there is danger to life or property.