Section 36 in Saurashtra Gharkhed, Tenancy Settlement And Agricultural lands Ordinance, 1949
36. Vesting of estate in management.
- On the publication of the notification under section 35, the estate in respect of which the notification has been published shall, so long as the management continues, vest in the Government. Such management shall be deemed to commence from the date on which notification is published and the Government shall appoint a manager to be in charge of such estates.
