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State of Uttar Pradesh - Section

Section 15 in The Greater Noida Industrial Development Area Building Regulations, 1992

15. Duration of validity of a building permit.

- A building permit sanctioned under these regulations shall remain valid for a period of two years from the date of sanction and during that period completion certificate has to be submitted and if this is not done no such building activity shall be carried on without getting the permit revalidated before the expiry of this period.