Section 1(3)(ii) in The Orissa Merged Territories (Village Offices Abolition) Act, 1963
(ii)The 1st May, 1965 in the Merged Territories of the former States of Bamra and Rairakhol, vide Notification No. 24210/E.A.I. (N.D.) 5165-R./22.4.1965, published in the Orissa Gazette Extraordinary No. 557-A/23.4.1965.