(9)All High Schools to be newly recognised or of which the recognition is to be renewed, shall have Managing Committees formed in accordance with these rules. Managing Committees of existing recognised high schools should also be reorganised on these lines within such time and in such stages as may be laid down by the Director. Even where the Managing Committees are not recognised immediately, the Director of Public Instruction shall be competent, with immediate effect, to exercise the powers mentioned under rule (4).