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[Cites 0, Cited by 0] [Section 293] [Entire Act]

State of Goa - Subsection

Section 293(9) in The City of Panaji Corporation Act, 2002

(9)The Commissioner may, in consultation with the Police, from time to time, earmark such places as he thinks fit to be the parking or halting places or lots for vehicles on any part of a public street or public place.