Supreme Court - Daily Orders
B.K. Jayamma vs B.K. Ramaiah on 18 August, 2023
Author: J.K. Maheshwari
Bench: J.K. Maheshwari
ITEM NO.55 COURT NO.13 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No. 19885/2021
(Arising out of impugned final judgment and order dated 23-07-2021
in RFA No. 564/2019 passed by the High Court of Karnataka at
Bengaluru)
B.K. JAYAMMA & ANR. Petitioner(s)
VERSUS
B.K. RAMAIAH & ORS. Respondent(s)
(Mediation Report has been received.)
(IA No. 23808/2023 - APPLICATION FOR VACATION OF INTERIM ORDER and
IA No. 157372/2021 - EXEMPTION FROM FILING O.T. and IA No.
31620/2023 - VACATING STAY)
Date : 18-08-2023 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J.K. MAHESHWARI
HON'BLE MR. JUSTICE K.V. VISWANATHAN
For Petitioner(s)
Mrs. T S Shanthi, Adv.
Mr. Sanjeev Kumar, Adv.
Mr. Narendra Kumar, AOR
For Respondent(s)
Mr. Anand Varma, AOR
Ms. Apoorva Pandey, Adv.
Ms. Adyasha Nanda, Adv.
Mr. Vipin Nair, AOR
Mr. Sughosh Subramanyam, Adv.
Mr. Arindam Ghosh, Adv.
Mr. Anand Sanjay M Nuli, Adv.
Ms. Nandini Pandey, Adv.
Mr. Suraj Kaushik, Adv.
Mr. Agam Sharma, Adv.
M/S. Nuli & Nuli, AOR
Signature Not Verified
Digitally signed by
Nidhi Ahuja
Mrs. TS Shanthi, Adv.
Date: 2023.08.19
11:39:41 IST Mr. Nishant Verma, AOR
Reason:
Mr. Sanjeev Kumar, Adv.
1
UPON hearing the counsel the Court made the following
O R D E R
Parties have stated across the Bar that talks of mediation are there but due to shortage of time, it could not be materialised.
Let parties re-appear before the Mediator on 25th August, 2023.
Report be made available within three months. List thereafter.
(NIDHI AHUJA) (VIRENDER SINGH)
AR-cum-PS BRANCH OFFICER
2