Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Chattisgarh - Subsection

Section 11(d) in Mahatma Gandhi National Rural Employment Guarantee Scheme-Chhattisgarh, Social Audit Rules, 2015

(d)The District Programme Coordinator shall take appropriate action (under which criminal and civil procedure is to be initiated or also the termination of service) against the person or persons or class of persons who misuse or embezzles funds for Schemes under the Act.