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[Cites 0, Cited by 1] [Section 31] [Entire Act]

State of Maharashtra - Subsection

Section 31(w) in Maharashtra Public Universities Act, 2016

(w)to create posts of officers, non-teaching skilled, administrative, ministerial staff and other posts from the funds of the university and from the funds received from other funding agencies, as and when required, and prescribe their qualifications, experience and pay-scales;