Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 52(1)] [Section 52] [Entire Act]

State of Goa - Subsection

Section 52(1)(ii) in The Goa Tax on Luxuries Rules, 1988

(ii)[ Mapusa ward - Talukas of Bardez and Pernem;] [Substituted by the (Amendment) Rules, 1996.]