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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Punjab - Subsection

Section 11(2) in The Punjab Rural Development Act, 1987

(2)In particular and without prejudice to the generality of the foregoing powers, such regulations may provide for -
(a)transacting business at the meeting of the Board;
(b)the conditions of service of the officers and other employees of the Board and their functions and duties.