Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Himachal Pradesh - Section Section 51A in The Himachal Pradesh Municipal Corporation Act, 1994 51A. [ Ward Sabha. [Inserted vide Act No. 12 of 2010] - All persons comprised in the electoral roll of a ward shall constitute the Ward Sabha for the purposes of this Act.
