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[Cites 0, Cited by 0] [Section 51(3)] [Section 51] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 51(3)(b) in The Dadra and Nagar Haveli Panchayat Regulation, 2012

(b)all powers and duties of the Gram Panchayat shall during the period of dissolution of the Gram Panchayat, be exercised and performed by such person or persons as may be appointed by the Administrator in this behalf.