Section 5(1) in U.P. Zila Panchayats Service Rules, 1970
(1)The Mukhya Adhikari shall, as soon as possible after the publication of these rules, prepare and bring before the Karya Samiti a statement setting forth the number, designation and scales of pay of the posts which existed in the [Zila Panchayats] [Substituted by U. P. Act No. 9 of 1994, for the words 'Zila Parishads'.] on the date of coming into force of these rules and which have already the approval of the Commissioner of the Division.
