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[Cites 0, Cited by 0] [Section 34(1)] [Section 34] [Entire Act]

State of Andhra Pradesh - Subsection

Section 34(1)(iv) in The Andhra Pradesh Civil Services (Classification, Control and Appeal) Rules, 1991

(iv)An appeal against an order referred to in sub-rule (2) of Rule 33 shall lie to the Government.