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[Cites 0, Cited by 0] [Section 99] [Entire Act]

State of Kerala - Subsection

Section 99(4) in Kerala Factories Rules, 1957

(4)The height of the rooms in the building shall be not less than 12 feet from the floor to the lowest part of the roof and there shall be not less than 20 square feet of floor area for each child to be accommodated:Provided that in the case of a room having sloping roofs, the Chief Inspector may reduce the above minimum height if he is satisfied that the room will be sufficiently cool.