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[Cites 0, Cited by 0] [Section 67(2)] [Section 67] [Entire Act]

State of Bihar - Subsection

Section 67(2)(b) in Bihar Inland Vessels Rules, 2013

(b)Such risk may sometimes exist even when an appreciable bearing change is evident, particularly when approaching a very large vessel or a tow or when approaching a vessel at close range; and