Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 95] [Entire Act] Union of India - Subsection Section 95(9) in The Oil Mines Regulations, 2017 (9)The installation manager shall record and maintain at the installation, the particulars of every occurrence as to where and when the flammable gas was found, when it was removed, and the percentage thereof.
