Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 67G(16)] [Section 67G] [Entire Act]

State of Punjab - Subsection

Section 67G(16)(i) in The Punjab Factory Rules, 1952

(i)from centre to centre of parallel tracks, the over all width of the widest wagon of that gauge plus twice the width of the door of such a wagon when opened directly outward plus one metre.