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[Cites 0, Cited by 0] [Section 574] [Entire Act]

State of Odisha - Subsection

Section 574(1) in The Orissa Municipal Corporation Act, 2003

(1)No person shall without the written permission of the Commissioner bring into the city any sheep, goats or swine intended for human food, or the flesh of any such animal which has been slaughtered at any slaughterhouse or place not maintained or licensed under this Act.