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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 2(1)(g) in Securities And Exchange Board Of India (Ombudsman) Regulations, 2003

(g)"complainant" means any investor who lodges complaint with the Ombudsman and includes an investors association recognised by the Board.