Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Sikkim - Section

Section 89 in Sikkim Forests, Water Courses and Road Reserve (Preservation and Protection) Act, 1988

89. If any difficulty arises in giving effect to the provisions of this Act. the Government may by order not inconsistent with the provisions of this Act. remove such difficulties:

Provided that no such order shall be made after the expiration of a period of three years from the date of commencement of this Act.