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[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

State of West Bengal - Subsection

Section 18(2)(a) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(a)all the Registered Medical Practitioners of the clinical establishment are following the guideline of Medical record keeping issued by the Medical Council of India or West Bengal Medical Council or such guidelines as may be notified from time to time;